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Srimati Sursati vs Deputy Director Of ...
2019 Latest Caselaw 967 ALL

Citation : 2019 Latest Caselaw 967 ALL
Judgement Date : 11 March, 2019

Allahabad High Court
Srimati Sursati vs Deputy Director Of ... on 11 March, 2019
Bench: Salil Kumar Rai



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 5471 of 1981
 

 
Petitioner :- Srimati Sursati
 
Respondent :- Deputy Director Of Consoldiation, Faizabad And Others
 
Counsel for Petitioner :- H.S.Sahai,Priti Saxena,U.S Sahai
 
Counsel for Respondent :- C.S.C.,Anil Kumar Maurya,P.L.Misra
 

 
Hon'ble Salil Kumar Rai,J.

The counsel for the petitioner prays for and is granted a week's time to inspect the records of the case.

List after two weeks.

Order Date :- 11.3.2019

Satyam

 

 

 
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