Kalab Hussain Khan vs Deputy Director Of ...
2019 Latest Caselaw 966 ALL

Citation : 2019 Latest Caselaw 966 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

Kalab Hussain Khan vs Deputy Director Of ... on 11 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 1290 of 1980
 

 
Petitioner :- Kalab Hussain Khan
 
Respondent :- Deputy Director Of Consolidation, Faizabad And Another
 
Counsel for Petitioner :- H.S.Sahai,M.E.Khan,Shashi Kant Mishra,Vijai Bahadur Verma
 
Counsel for Respondent :- C.S.C.,Jai Pal Singh,K.P.Singh,Mohd Aslam Khan,Mohd Shoib Khan,Shadab Khan,Shafiq Mirza
 

 
Hon'ble Salil Kumar Rai,J.

The case is passed over on the illness slip of Sri Vijai Bahadur Verma, counsel for the petitioner.

List again in the next cause list.

Order Date :- 11.3.2019

Satyam

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