Rajiv Kamboj vs Rashmi Kamboj
2019 Latest Caselaw 958 ALL

Citation : 2019 Latest Caselaw 958 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

Rajiv Kamboj vs Rashmi Kamboj on 11 March, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 835 of 2018
 

 
Appellant :- Rajiv Kamboj
 
Respondent :- Rashmi Kamboj
 
Counsel for Appellant :- Sumit Daga
 
Counsel for Respondent :- Nipun Singh
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

Learned counsel for the respondent submits that he has filed cross objection in this case in Registry on 20.2.2019 which is not on record.

The office is directed to trace out the same and place it on record by the next date of listing.

In the meantime, lower court record be also summoned.

List the case on 02.4.2019.

It is made clear that this Court has not yet passed any interim order in this case.

Both the parties are directed to file relevant documents on which reliance is placed by them on the next date.

Order Date :- 11.3.2019

RCT/-

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