Smt. Roshan Ara vs Mohammad Hashim
2019 Latest Caselaw 957 ALL

Citation : 2019 Latest Caselaw 957 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

Smt. Roshan Ara vs Mohammad Hashim on 11 March, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 112 of 2017
 

 
Appellant :- Smt. Roshan Ara
 
Respondent :- Mohammad Hashim
 
Counsel for Appellant :- Syed Faiz Hasnain
 
Counsel for Respondent :- Anand Kumar Ray
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

On the request of learned counsel for the appellant, list this case in the next cause list.

Order Date :- 11.3.2019

RCT/-

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