Hathway Cable & Datacom Ltd. ... vs State Of U.P. ...
2019 Latest Caselaw 954 ALL

Citation : 2019 Latest Caselaw 954 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

Hathway Cable & Datacom Ltd. ... vs State Of U.P. ... on 11 March, 2019

Bench: Ritu Raj Awasthi, Alok Mathur




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. BENCH No. - 10245 of 2014
 

 
Petitioner :- Hathway Cable & Datacom Ltd. Rahejas 4th Floor Main Avenue
 
Respondent :- State Of U.P. Thru.Prin.Secy.Institutional Finance & 8 Ors.
 
Counsel for Petitioner :- Vaibhav Pandey,Rahul Agarwal
 
Counsel for Respondent :- C.S.C.,A.S.G.,Dipak Seth,Rajesh Singh Chauhan
 

 
Hon'ble Ritu Raj Awasthi,J.

Hon'ble Alok Mathur,J.

As per agreement between the parties counsel that the controversy involved in the petition drawn the attention of the Apex Court in SLP No. 28058 of 2012, list after disposal of the SLP.

Order Date :- 11.3.2019

psd

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