Ravi Shankar And Another vs State Of U.P. Thru ...
2019 Latest Caselaw 948 ALL

Citation : 2019 Latest Caselaw 948 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

Ravi Shankar And Another vs State Of U.P. Thru ... on 11 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 883 of 2018
 
Petitioner :- Ravi Shankar And Another
 
Respondent :- State Of U.P. Thru Prin.Secy.Law/Legal Remembrancer & Ors.
 
Counsel for Petitioner :- Sushil Kumar Singh,Anand Mani Tripathi,Ram Raj Ojha,S.S.Rajwat
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Anand Mani Tripathi, learned counsel for the petitioner.

List / put up tomorrow i.e. 12.03.2019, at 03:00 p.m. along with other connected matters for further arguments of Sri Anand Mani Tripathi.

Order Date :- 11.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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