Ram Garib vs Deputy Director Of Consolidation ...
2019 Latest Caselaw 943 ALL

Citation : 2019 Latest Caselaw 943 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

Ram Garib vs Deputy Director Of Consolidation ... on 11 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 1117 of 1981
 

 
Petitioner :- Ram Garib
 
Respondent :- Deputy Director Of Consolidation And Others.
 
Counsel for Petitioner :- S.K.Mehrotra,I.D.Shukla
 
Counsel for Respondent :- Ratan Kant Sharma,C S C,D R Yadav,L.P. Singh,Pulkit Misra,Sher Bahadur Yadav,Vidya Bhushan Pandey
 

 
Hon'ble Salil Kumar Rai,J.

The case is passed over on the illness slip of Sri S.K. Mehrotra, counsel for the petitioner.

List again in the next cause list.

Order Date :- 11.3.2019

Satyam

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