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New India Assurance Company Ltd. vs Smt. Rehana And Others
2019 Latest Caselaw 939 ALL

Citation : 2019 Latest Caselaw 939 ALL
Judgement Date : 11 March, 2019

Allahabad High Court
New India Assurance Company Ltd. vs Smt. Rehana And Others on 11 March, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3067 of 2005
 

 
Appellant :- New India Assurance Company Ltd.
 
Respondent :- Smt. Rehana And Others
 
Counsel for Appellant :- Vinay Khare
 
Counsel for Respondent :- A.K. Srivastava,B.K.Misra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 14.3.2019.

Order Date :- 11.3.2019

Mukesh

 

 

 
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