The Commercial Motors Ltd. Thru. ... vs Commissioner Of Income Tax Ii,Lko ...
2019 Latest Caselaw 936 ALL

Citation : 2019 Latest Caselaw 936 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

The Commercial Motors Ltd. Thru. ... vs Commissioner Of Income Tax Ii,Lko ... on 11 March, 2019

Bench: Ritu Raj Awasthi, Alok Mathur




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- INCOME TAX APPEAL No. - 44 of 2018
 

 
Appellant :- The Commercial Motors Ltd. Thru. Managing Director
 
Respondent :- Commissioner Of Income Tax Ii,Lko & Anr.
 
Counsel for Appellant :- Pradeep Agrawal
 
Counsel for Respondent :- Manish Misra
 

 
Hon'ble Ritu Raj Awasthi,J.

Hon'ble Alok Mathur,J.

Sri Pradeep Agrawal, learned counsel for the appellant is reported to be out of station.

Case is adjourned.

List again.

Order Date :- 11.3.2019

psd

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