Krishna Kaul vs D.D.C. And Others
2019 Latest Caselaw 906 ALL

Citation : 2019 Latest Caselaw 906 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Krishna Kaul vs D.D.C. And Others on 8 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 3118 of 1983
 

 
Petitioner :- Krishna Kaul
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- S.Irfan Ahmad,M.A.Siddiqui,S Irfan Ahmad
 
Counsel for Respondent :- Basir Ahmad Khan,C.S.C.,Masood Ahmad Khan,Mustaq Ahmad,Nizamuddin,R.A.Khan
 

 
Hon'ble Salil Kumar Rai,J.

On the request of counsel for the petitioner, the case is passed over for the day.

List in the next week.

Order Date :- 8.3.2019

Satyam

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