Alekh Kumar Srivastava vs Smt. Renu Srivastava
2019 Latest Caselaw 896 ALL

Citation : 2019 Latest Caselaw 896 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Alekh Kumar Srivastava vs Smt. Renu Srivastava on 8 March, 2019

Bench: Ritu Raj Awasthi, Alok Mathur




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL No. - 6 of 2018
 

 
Appellant :- Alekh Kumar Srivastava
 
Respondent :- Smt. Renu Srivastava
 
Counsel for Appellant :- Girish Chandra Verma
 
Counsel for Respondent :- Sudeep Kumar
 

 
Hon'ble Ritu Raj Awasthi,J.

Hon'ble Alok Mathur,J.

List has been revised.

Adjourned on request of Sri Sudeep Kumar, learned counsel for the respondent.

List in next cause list.

Order Date :- 8.3.2019

psd

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