Jagdish Jhun Jhunwala vs State Of U.P. And Another
2019 Latest Caselaw 892 ALL

Citation : 2019 Latest Caselaw 892 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Jagdish Jhun Jhunwala vs State Of U.P. And Another on 8 March, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 15
 

 
Case :- APPLICATION U/S 482 No. - 16691 of 2005
 

 
Applicant :- Jagdish Jhun Jhunwala
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Yatindra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pradeep Kumar Srivastava,J.

On the request of learned counsel for the applicant, list this case in the next cause list.

Order Date :- 8.3.2019

RCT/-

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