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Ram Niwas @ Parbhansh And Others vs State Of U.P. And Another
2019 Latest Caselaw 891 ALL

Citation : 2019 Latest Caselaw 891 ALL
Judgement Date : 8 March, 2019

Allahabad High Court
Ram Niwas @ Parbhansh And Others vs State Of U.P. And Another on 8 March, 2019
Bench: Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 15
 

 
Case :- APPLICATION U/S 482 No. - 16695 of 2005
 

 
Applicant :- Ram Niwas @ Parbhansh And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ashok Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Case is passed over on the illness slip of Sri Ashok Kumar Singh, learned counsel for the applicant.

Order Date :- 8.3.2019

RCT/-

 

 

 
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