Citation : 2019 Latest Caselaw 885 ALL
Judgement Date : 8 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- CONSOLIDATION No. - 2885 of 1986 Petitioner :- Ram Prasad And 2 Others Respondent :- Man Mohan And 14 Others Counsel for Petitioner :- Hargur Charan,D.N.Tripathi,Mushtaq Ahmad Siddiqui Counsel for Respondent :- C.S.C.,Amit Mishra,Ashok Kr. Tripathi,Awadesh Kumar Srivastava,Rakesh Kumar Srivastava,S K Mehrotra,S.K. Upadhayaya Hon'ble Salil Kumar Rai,J.
On the request of counsel for the respondents, the case is passed over for the day.
List in the next cause list.
Order Date :- 8.3.2019
Satyam
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