Rajit Ram vs D.D.C. & Others
2019 Latest Caselaw 882 ALL

Citation : 2019 Latest Caselaw 882 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Rajit Ram vs D.D.C. & Others on 8 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 5802 of 1983
 

 
Petitioner :- Rajit Ram
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- S.Abid Ali,Durga Prasad Verma,M.Khalid
 
Counsel for Respondent :- C.S.C.,A.S.Chaudhary,P.V.Chaudhary
 

 
Hon'ble Salil Kumar Rai,J.

The case is passed over on the sanctioned leave of Sri P.V. Chaudhary, counsel for the respondents.

List again peremptorily in the next cause list.

Order Date :- 8.3.2019

Satyam

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