Jumman Khan vs Deputy Direcor Of Consolidation ...
2019 Latest Caselaw 880 ALL

Citation : 2019 Latest Caselaw 880 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Jumman Khan vs Deputy Direcor Of Consolidation ... on 8 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 1765 of 1982
 

 
Petitioner :- Jumman Khan
 
Respondent :- Deputy Direcor Of Consolidation And Ohters
 
Counsel for Petitioner :- H.S.Sahai,U.S. Sahai
 
Counsel for Respondent :- C.S.C.,H.K.Misra
 

 
Hon'ble Salil Kumar Rai,J.

The case is passed over on the sanctioned leave of Sri U.S. Sahai, counsel for the petitioner.

List again in the next cause list.

Order Date :- 8.3.2019

Satyam

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