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S. Prasad And Ors vs Assistat Director Of ...
2019 Latest Caselaw 876 ALL

Citation : 2019 Latest Caselaw 876 ALL
Judgement Date : 8 March, 2019

Allahabad High Court
S. Prasad And Ors vs Assistat Director Of ... on 8 March, 2019
Bench: Salil Kumar Rai



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 6106 of 1982
 

 
Petitioner :- S. Prasad And Ors
 
Respondent :- Assistat Director Of Consolidation And Others
 
Counsel for Petitioner :- R.N. Srivastava,M.A. Siddiqui
 
Counsel for Respondent :- C.S.C.,Dhirendra Kumar Mishra,H.S. Sahai,S.K. Mehrotra
 

 
Hon'ble Salil Kumar Rai,J.

On the request of counsel for the parties, the case is passed over for the day.

List peremptorily in the next week.

Order Date :- 8.3.2019

Satyam

 

 

 
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