Bhagirathi vs Gur Prasad And Others
2019 Latest Caselaw 875 ALL

Citation : 2019 Latest Caselaw 875 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Bhagirathi vs Gur Prasad And Others on 8 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 4612 of 1981
 

 
Petitioner :- Bhagirathi
 
Respondent :- Gur Prasad And Others
 
Counsel for Petitioner :- Jagdish Singh,M. Afzal,Mubin Ahmad,S. Mirza,U.P.Singh
 
Counsel for Respondent :- B.K. Singh,C.S.C.,Janardan Prasad
 

 
Hon'ble Salil Kumar Rai,J.

The case is passed over on the illness slip of Sri Mubin Ahmad, counsel for the petitioner.

List again peremptorily in the next cause list.

Order Date :- 8.3.2019

Satyam

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