Bhikhari And Another vs D.D.C.And Others
2019 Latest Caselaw 874 ALL

Citation : 2019 Latest Caselaw 874 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Bhikhari And Another vs D.D.C.And Others on 8 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 5057 of 1981
 

 
Petitioner :- Bhikhari And Another
 
Respondent :- D.D.C.And Others
 
Counsel for Petitioner :- Ashok Kr Srivastava,Ashok Kumar Srivastava-Ii,Ravindra K. Yadav
 
Counsel for Respondent :- C.S.C.,S.K.Mehrotra
 

 
Hon'ble Salil Kumar Rai,J.

The case is passed over on the illness slip of Sri S.K. Mehrotra, counsel for the respondents.

List again peremptorily in the next cause list.

Order Date :- 8.3.2019

Satyam

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