Chandra Shakher vs Deputy Director Of Consolidation ...
2019 Latest Caselaw 873 ALL

Citation : 2019 Latest Caselaw 873 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Chandra Shakher vs Deputy Director Of Consolidation ... on 8 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 6191 of 1981
 

 
Petitioner :- Chandra Shakher
 
Respondent :- Deputy Director Of Consolidation And Others
 
Counsel for Petitioner :- S.S.Gupta,A.K.Pandey,R.N.Sinha
 
Counsel for Respondent :- C.S.C.,Dileep Pandey,H.S.Sahai,Sanjay Shukla,V.K.Pandey
 

 
Hon'ble Salil Kumar Rai,J.

Order on C.M. Application No. 58574 of 2009

In view of the office report dated 21.2.2019, the application is dismissed.

Order Date :- 8.3.2019

Satyam

Case :- CONSOLIDATION No. - 6191 of 1981

Petitioner :- Chandra Shakher

Respondent :- Deputy Director Of Consolidation And Others

Counsel for Petitioner :- S.S.Gupta,A.K.Pandey,R.N.Sinha

Counsel for Respondent :- C.S.C.,Dileep Pandey,H.S.Sahai,Sanjay Shukla,V.K.Pandey

Hon'ble Salil Kumar Rai,J.

List for final hearing/disposal in the next cause list.

Order Date :- 8.3.2019