Citation : 2019 Latest Caselaw 871 ALL
Judgement Date : 8 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 968 of 2016 Appellant :- Kiran Limboo And 2 Ors. Respondent :- U.P. State Road Transport Corporation Lucknow Thru M.D.&Anr. Counsel for Appellant :- Vaibhav Raj,Kaushal Kishore Shukla,P.K.Srivastava Counsel for Respondent :- Akhter Abbas,Hari Krishna Verma,Pawan Kumar Mishra Hon'ble Ritu Raj Awasthi,J.
Hon'ble Alok Mathur,J.
List has been revised.
Adjourned on request made on behalf of Sri Akhter Abbas, learned counsel for the respondent.
List in next cause list.
Order Date :- 8.3.2019
psd
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