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United India Insurance Co. Ltd. vs Smt. Bina Sharma And Others
2019 Latest Caselaw 862 ALL

Citation : 2019 Latest Caselaw 862 ALL
Judgement Date : 8 March, 2019

Allahabad High Court
United India Insurance Co. Ltd. vs Smt. Bina Sharma And Others on 8 March, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 149 of 2003
 

 
Appellant :- United India Insurance Co. Ltd.
 
Respondent :- Smt. Bina Sharma And Others
 
Counsel for Appellant :- Nagendra Kumar Srivastava
 
Counsel for Respondent :- D.K.Srivastava,Amit Kumar Singh,B.B.Paul,M.C.Gupta,Ram Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As the grounds taken it was found that the licence was fake. Sri B.B. Paul-Advocate appearing on behalf of owner may also make research.

List on 14.3.2019.

Order Date :- 8.3.2019

Mukesh

 

 

 
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