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Ram Swroop vs Shyam Bihari And Others
2019 Latest Caselaw 861 ALL

Citation : 2019 Latest Caselaw 861 ALL
Judgement Date : 8 March, 2019

Allahabad High Court
Ram Swroop vs Shyam Bihari And Others on 8 March, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2100 of 2003
 

 
Appellant :- Ram Swroop
 
Respondent :- Shyam Bihari And Others
 
Counsel for Appellant :- Sanjeev Kumar Pandey,Ajay Bhanot
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Steps taken. None appears for any of the respondent.

I have requested Sri A.K. Gaur, Advocate, who normally appears for Oriental Insurance Company Limited to accept a copy of memo of appeal and seek instructions from the insurance company as for 15 years none has appeared on behalf of it.

List on 15.3.2019.

Order Date :- 8.3.2019

Mukesh

 

 

 
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