New India Assurance Co. Ltd. vs Munni Begum And Others
2019 Latest Caselaw 860 ALL

Citation : 2019 Latest Caselaw 860 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

New India Assurance Co. Ltd. vs Munni Begum And Others on 8 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3015 of 2003
 

 
Appellant :- New India Assurance Co. Ltd.
 
Respondent :- Munni Begum And Others
 
Counsel for Appellant :- Saral Srivastva,Amit Singh
 
Counsel for Respondent :- ,Ajay Kumar Srivastava,Amitabh Agarwal,Raam Krishna
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 26.4.2019.

List on 29.4.2019.

Order Date :- 8.3.2019

Mukesh

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