The Oriental Insurance Co. Ltd. vs Smt. Nisha Singh And Others
2019 Latest Caselaw 859 ALL

Citation : 2019 Latest Caselaw 859 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

The Oriental Insurance Co. Ltd. vs Smt. Nisha Singh And Others on 8 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2430 of 2002
 

 
Appellant :- The Oriental Insurance Co. Ltd.
 
Respondent :- Smt. Nisha Singh And Others
 
Counsel for Appellant :- V.C. Dixit
 
Counsel for Respondent :- Samir Sharma,S.K.Tyagi,Sunil Kumar Misra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None appeared on behalf of claimant as well as owner.

Call for record an proceedings of the Tribunal so as to reach this Court on or before 29.4.2019

List on 29.4.2019.

Order Date :- 8.3.2019

Mukesh

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