Neeraj Kumar vs Mohammad Asghar And Others
2019 Latest Caselaw 856 ALL

Citation : 2019 Latest Caselaw 856 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Neeraj Kumar vs Mohammad Asghar And Others on 8 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 531 of 2000
 

 
Appellant :- Neeraj Kumar
 
Respondent :- Mohammad Asghar And Others
 
Counsel for Appellant :- P.K.Jain
 
Counsel for Respondent :- R.K.Chaube
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Called in revised. None appeared on behalf of appellant to press this appeal. Sri R.K. Chaube-Advocate is present.

2. Appeal is accordingly dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 8.3.2019

Mukesh

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