Oriental Insurance Co. Alld. vs Pramod Kumar Srivastava And ...
2019 Latest Caselaw 855 ALL

Citation : 2019 Latest Caselaw 855 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Oriental Insurance Co. Alld. vs Pramod Kumar Srivastava And ... on 8 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 534 of 2000
 

 
Appellant :- Oriental Insurance Co. Alld.
 
Respondent :- Pramod Kumar Srivastava And Others
 
Counsel for Appellant :- ,Ajay Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 28.3.2019.

List on 29.3.2019.

Order Date :- 8.3.2019

Mukesh

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