Anari Devi vs U.P.State Electricy Board
2019 Latest Caselaw 853 ALL

Citation : 2019 Latest Caselaw 853 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Anari Devi vs U.P.State Electricy Board on 8 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 867 of 1983
 

 
Appellant :- Anari Devi
 
Respondent :- U.P.State Electricy Board
 
Counsel for Appellant :- A.L.Jaiswal
 
Counsel for Respondent :- Rakesh Bahadur,Arvind Kumar,V.P.Varshney
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

The First Appeal From Order No. 777 of 1983 was dismissed as dismissed in default on 26.11.1994 and restoration application was filed on 13.8.2004.

List on 13.3.2019 along with First Appeal From Order No.777 of 1983 for final disposal.

Order Date :- 8.3.2019

Mukesh

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