C/M Janta Purva Madhyamik ... vs State Of U.P. And 2 Others
2019 Latest Caselaw 838 ALL

Citation : 2019 Latest Caselaw 838 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

C/M Janta Purva Madhyamik ... vs State Of U.P. And 2 Others on 8 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3763 of 2019
 

 
Petitioner :- C/M Janta Purva Madhyamik Vidyalaya And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Virendra Singh
 
Counsel for Respondent :- C.S.C.,Awadhesh Kumar
 

 
Hon'ble Prakash Padia,J.

On the request of Mr. V. Singh, learned counsel for the petitioner, put up on 14.3.2019 as fresh. In the meanwhile, he may file amendment application.

Order Date :- 8.3.2019

Pramod Tripathi

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