Kailash Nath Pandey vs Deputy Director Of Consolidation ...
2019 Latest Caselaw 835 ALL

Citation : 2019 Latest Caselaw 835 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Kailash Nath Pandey vs Deputy Director Of Consolidation ... on 8 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 5545 of 1981
 

 
Petitioner :- Kailash Nath Pandey
 
Respondent :- Deputy Director Of Consolidation And Others
 
Counsel for Petitioner :- P.C.Agarwal,B.K. Singh
 
Counsel for Respondent :- C.S.C.,H.S.Sahai,U.S. Sahai
 

 
Hon'ble Salil Kumar Rai,J.

The counsel for the petitioner states that the sole petitioner in the present case expired on 5.3.2019.

The case is passed over for the day to enable the counsel for the petitioner to file substitution application on behalf of the heirs of the deceased petitioner.

Order Date :- 8.3.2019

Satyam

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