Ram Achhabar vs Deputy Director Of ...
2019 Latest Caselaw 834 ALL

Citation : 2019 Latest Caselaw 834 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Ram Achhabar vs Deputy Director Of ... on 8 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 800 of 1983
 

 
Petitioner :- Ram Achhabar
 
Respondent :- Deputy Director Of Conosolidation And Others
 
Counsel for Petitioner :- J.P.Srivastava,D C Mukherjee,Mohamad Afzal,Ravi Nath Tilhari,S.C.Sitapuri
 
Counsel for Respondent :- C.S.C.,G.S.Sikarwar,H.N.Tilhari
 

 
Hon'ble Salil Kumar Rai,J.

The case is passed over on the illness slip of Sri S.C. Sitapuri, counsel for the petitioner.

List again peremptorily in the next cause list.

Order Date :- 8.3.2019

Satyam

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