Oriental Insurance Co. Ltd. ... vs Smt. Chandrawati And Others
2019 Latest Caselaw 828 ALL

Citation : 2019 Latest Caselaw 828 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Oriental Insurance Co. Ltd. ... vs Smt. Chandrawati And Others on 8 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1639 of 2000
 

 
Appellant :- Oriental Insurance Co. Ltd. Kanpur Nagar
 
Respondent :- Smt. Chandrawati And Others
 
Counsel for Appellant :- Manish Goyal
 
Counsel for Respondent :- A.C.Tiwari,Anil.Kumar.Singh,Prabha Shanker Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

The matter is listed today as unlisted.

List on 15.3.2019 in the cause list.

Office to explain why this matter has been listed today as unlisted when the date was fixed for today on 8.2.2019.

Order Date :- 8.3.2019

Mukesh

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