Khushnood And 7 Ors vs State Of U.P. And Anr
2019 Latest Caselaw 816 ALL

Citation : 2019 Latest Caselaw 816 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Khushnood And 7 Ors vs State Of U.P. And Anr on 7 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 6761 of 2019
 

 
Applicant :- Khushnood And 7 Ors
 
Opposite Party :- State Of U.P. And Anr
 
Counsel for Applicant :- Adarsh Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of Sri Sanjeev Kumar holding brief of Sri Adarsh Kumar learned counsel for the applicants, put up on 25.3.2019 as unlisted.

Order Date :- 7.3.2019

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