Smt.Jai Devi And Others. vs Deputy Director Of Consolidation ...
2019 Latest Caselaw 803 ALL

Citation : 2019 Latest Caselaw 803 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Smt.Jai Devi And Others. vs Deputy Director Of Consolidation ... on 7 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 1720 of 1989
 

 
Petitioner :- Smt.Jai Devi And Others.
 
Respondent :- Deputy Director Of Consolidation And Others.
 
Counsel for Petitioner :- D C Mukherjee,Badri Prasad Singh
 
Counsel for Respondent :- K K Singh,K N Tiwari
 

 
Hon'ble Salil Kumar Rai,J.

The case is passed over on the illness slip of Sri K.K. Singh, counsel for respondents.

List again in the next cause list.

Order Date :- 7.3.2019

Satyam

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