R.T.Chaubey vs D.D.C.
2019 Latest Caselaw 797 ALL

Citation : 2019 Latest Caselaw 797 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

R.T.Chaubey vs D.D.C. on 7 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 9990 of 1988
 

 
Petitioner :- R.T.Chaubey
 
Respondent :- D.D.C.
 
Counsel for Petitioner :- Farid Ahmad,D.C.Mukherjee,Pradeep Shukla,Ravi Kishore Joshi,S.S.Mishra
 
Counsel for Respondent :- C.S.C.,Radhey Shyam Tiwary,Rakesh Pathak,Suresh Kumar Pandey
 

 
Hon'ble Salil Kumar Rai,J.

On the request of counsel for the respondent, the case is passed over for the day.

List peremptorily in the next cause list.

Order Date :- 7.3.2019

Satyam

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