Smt.Jai Raji And Another vs Asstt.Director Of ...
2019 Latest Caselaw 796 ALL

Citation : 2019 Latest Caselaw 796 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Smt.Jai Raji And Another vs Asstt.Director Of ... on 7 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 4614 of 1982
 

 
Petitioner :- Smt.Jai Raji And Another
 
Respondent :- Asstt.Director Of Consolidation, Sultanpur And 2 Others
 
Counsel for Petitioner :- H.S.Sahai,U S Sahai
 
Counsel for Respondent :- S.P.Shukla,C.S.C.,Rajesh Shukla
 

 
Hon'ble Salil Kumar Rai,J.

Steps have been taken.

Office to proceed.

Order Date :- 7.3.2019

Satyam

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