Raeshwar And Others vs Deputy Director Of ...
2019 Latest Caselaw 792 ALL

Citation : 2019 Latest Caselaw 792 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Raeshwar And Others vs Deputy Director Of ... on 7 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 3110 of 1980
 

 
Petitioner :- Raeshwar And Others
 
Respondent :- Deputy Director Of Consolidation, Unnao And Another
 
Counsel for Petitioner :- D.N. Srivastava,Ajai Sharma,Govind Saran Nigam,Vikas Shukla
 
Counsel for Respondent :- C.S.C.,Abhisht Saran,Alok Mehrotra,Anurag Vikram,Nirmal Tewari,P.L.Mishra,Rahul Kumar Kashyap,V.R. Singh
 

 
Hon'ble Salil Kumar Rai,J.

On the request of counsel for the petitioners, the case is passed over for the day.

List peremptorily in the next cause list.

Order Date :- 7.3.2019

Satyam

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