Citation : 2019 Latest Caselaw 787 ALL
Judgement Date : 7 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 68 Case :- CRIMINAL REVISION No. - 974 of 2019 Revisionist :- Vinesh Kumar Pandey (Minor) Opposite Party :- State Of U.P. And Anr. Counsel for Revisionist :- Dhirendra Kumar Dwivedi Counsel for Opposite Party :- G. Hon'ble Bachchoo Lal,J.
Heard learned counsel for the revisionist and learned A.G.A. for the State.
Learned A.G.A. has accepted notice on behalf of State/O.P. No. 1.
Issue notice to O.P. No. 2 returnable at an early date.
List on 17.4.2019.
Order Date :- 7.3.2019
Masarrat
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