Mukeen Ahmad vs U.P.S.R.T.C. Thru Regional ...
2019 Latest Caselaw 784 ALL

Citation : 2019 Latest Caselaw 784 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Mukeen Ahmad vs U.P.S.R.T.C. Thru Regional ... on 7 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1518 of 2005
 

 
Appellant :- Mukeen Ahmad
 
Respondent :- U.P.S.R.T.C. Thru Regional Manager And Anr.
 
Counsel for Appellant :- Ram Singh,Amit Kumar Sinha,Deepali Srivastava Sinha
 
Counsel for Respondent :- Mukesh Kumar Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Supplementary counter affidavit filed by respondent is taken on record.

Supplementary rejoinder affidavit, if any, may be filed by appellant on or before 14.3.2019.

List on 14.3.2019..

Order Date :- 7.3.2019

Mukesh

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