National Insurance Co. Ltd. vs Murali Yadav And Others
2019 Latest Caselaw 781 ALL

Citation : 2019 Latest Caselaw 781 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

National Insurance Co. Ltd. vs Murali Yadav And Others on 7 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 122 of 2004
 

 
Appellant :- National Insurance Co. Ltd.
 
Respondent :- Murali Yadav And Others
 
Counsel for Appellant :- Arvind Kumar
 
Counsel for Respondent :- V.C. Dixit,Surendra Vikram Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Await service.

List on 29.3.2019.

Order Date :- 7.3.2019

Mukesh

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