M/S Handloom Intensive ... vs M/S Chaudhary Bharat Finishing ...
2019 Latest Caselaw 778 ALL

Citation : 2019 Latest Caselaw 778 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

M/S Handloom Intensive ... vs M/S Chaudhary Bharat Finishing ... on 7 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 347 of 1998
 

 
Appellant :- M/S Handloom Intensive Development Corporation
 
Respondent :- M/S Chaudhary Bharat Finishing Works And Others
 
Counsel for Appellant :- Shiv Nath Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

The matter has been listed after 21 years. A very casual approach is in this matter why the litigant summoned after 21 years may be explained by the counsel.

List this matter on 11.3.2019.

Order Date :- 7.3.2019

Mukesh

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