Alok Saxena vs Priyanka Spring And Another
2019 Latest Caselaw 769 ALL

Citation : 2019 Latest Caselaw 769 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Alok Saxena vs Priyanka Spring And Another on 7 March, 2019

Bench: Ritu Raj Awasthi, Alok Mathur




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL No. - 23 of 2019
 

 
Appellant :- Alok Saxena
 
Respondent :- Priyanka Spring And Another
 
Counsel for Appellant :- Agendra Sinha
 
Counsel for Respondent :- Amitabh Pratap Singh
 

 
Hon'ble Ritu Raj Awasthi,J.

Hon'ble Alok Mathur,J.

Adjourned on reported illness of Sri Amitabh Pratap Singh, learned counsel for the respondent.

List in next cause list.

Order Date :- 7.3.2019

psd

Download the LatestLaws.com Mobile App