Prem Shanker Dixit vs State Of U.P. Thru. Prin. Secy. ...
2019 Latest Caselaw 768 ALL

Citation : 2019 Latest Caselaw 768 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Prem Shanker Dixit vs State Of U.P. Thru. Prin. Secy. ... on 7 March, 2019

Bench: Ritu Raj Awasthi, Alok Mathur




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. BENCH No. - 16166 of 2018
 

 
Petitioner :- Prem Shanker Dixit
 
Respondent :- State Of U.P. Thru. Prin. Secy. Transport Dept. & Others
 
Counsel for Petitioner :- Alok Saxena
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

Hon'ble Alok Mathur,J.

Adjourned on request made on behalf of Sri Alok Saxena, learned counsel for the petitioner.

List again.

Order Date :- 7.3.2019

psd

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