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Naresh Shankar Srivastava S/O ... vs State Of U.P. Thru Prin. Secy. ...
2019 Latest Caselaw 766 ALL

Citation : 2019 Latest Caselaw 766 ALL
Judgement Date : 7 March, 2019

Allahabad High Court
Naresh Shankar Srivastava S/O ... vs State Of U.P. Thru Prin. Secy. ... on 7 March, 2019
Bench: Ritu Raj Awasthi, Alok Mathur



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. BENCH No. - 8999 of 2009
 

 
Petitioner :- Naresh Shankar Srivastava S/O K.B. Srivastava & Anr.
 
Respondent :- State Of U.P. Thru Prin. Secy. Cooperative & Others
 
Counsel for Petitioner :- Rakesh Srivastava,Anurag Kr. Singh,Sandeep Dixit
 
Counsel for Respondent :- C.S.C.,A.S.G.,Ankit Srivastava,Dr.L.P.Mishra,R.B.S.Yadav,R.K. Chaudhary,Sharad Kr. Srivastava
 

 
Hon'ble Ritu Raj Awasthi,J.

Hon'ble Alok Mathur,J.

Adjourned on request made on behalf of Sri Rakesh Kumar, counsel for respondent in review petition.

List in week commencing 25.03.2019.

Order Date :- 7.3.2019

psd

 

 

 
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