Suresh Kumar Pandey vs State Of U.P. Thru Secy. Secondary ...
2019 Latest Caselaw 758 ALL

Citation : 2019 Latest Caselaw 758 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Suresh Kumar Pandey vs State Of U.P. Thru Secy. Secondary ... on 7 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 5065 of 2019
 
Petitioner :- Suresh Kumar Pandey
 
Respondent :- State Of U.P. Thru Secy. Secondary Edu. Lucknow And Ors.
 
Counsel for Petitioner :- Om Prakash Nag,Anurag Shukla
 
Counsel for Respondent :- C.S.C.,Ganesh Nath Mishra,Piyush Mishra
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard learned counsel for the parties.

Learned Additional Chief Standing Counsel prays for and is granted ten days' time to file counter affidavit. Rejoinder affidavit, if any, may be filed within four days' thereafter.

List this petition in the week commencing 25.03.2019 as fresh.

Order Date :- 7.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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