Mohd. Asad Abbasi vs State Of U.P. Thru. Prin. Secy. ...
2019 Latest Caselaw 751 ALL

Citation : 2019 Latest Caselaw 751 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Mohd. Asad Abbasi vs State Of U.P. Thru. Prin. Secy. ... on 7 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No.24576 of 2018
 

 
Petitioner :- Mohd. Asad Abbasi
 
Respondent :- State Of U.P. Thru. Prin. Secy. Technical Edu.,Lko & Ors.
 
Counsel for Petitioner :- Ajay Kishor Pandey
 
Counsel for Respondent :- C.S.C.,Shardha Mishra,Virendra Mishra
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned Chief Standing Counsel has filed application for recall of order dated 04.09.2018 passed by Hon'ble Mr. Justice Irshad Ali, the same is taken on record.

On the request of learned counsel for the parties, list this petition on 11.03.2019 before appropriate Bench, as fresh.

Order Date :- 7.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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