Anil Kumar Singh And Another vs State Of U.P. Thru ...
2019 Latest Caselaw 747 ALL

Citation : 2019 Latest Caselaw 747 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Anil Kumar Singh And Another vs State Of U.P. Thru ... on 7 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 8190 of 2017
 
Petitioner :- Anil Kumar Singh And Another
 
Respondent :- State Of U.P. Thru Prin.Secy.Deptt.Of Enviroment Lko.& Ors.
 
Counsel for Petitioner :- Anagh Misra
 
Counsel for Respondent :- C.S.C.,A.K. Verma
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioners, list this petition on 14.03.2019 under the category of Senior Citizen cases.

Order Date :- 7.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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