State Of U.P.Secy Home Inre ... vs Krishna Mohan Misra And 16 Others
2019 Latest Caselaw 746 ALL

Citation : 2019 Latest Caselaw 746 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

State Of U.P.Secy Home Inre ... vs Krishna Mohan Misra And 16 Others on 7 March, 2019

Bench: Ritu Raj Awasthi, Alok Mathur




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL No. - 66 of 2006
 

 
Appellant :- State Of U.P.Secy Home Inre W.P.No.4281 S/S 1998
 
Respondent :- Krishna Mohan Misra And 16 Others
 
Counsel for Appellant :- C.S.C,K.D.Shukla,Sanjay Bhasin
 
Counsel for Respondent :- D.R.Misra,B V Singh,Bhupendra Veer Singh,Brijesh Kumar Singh,D R Misra,Dharam Raj Misra,F,L,O.P.Srivastava,Om Prakash Srivastava,Pt.S.Chandra,Rajesh Kr. Srivastava,Rajesh Kr.Srivastava,Rishi Kumar Tripathi,S Banergi,S Banerji,S.Banergi,Umesh Chandra Pandey
 

 
Hon'ble Ritu Raj Awasthi,J.

Hon'ble Alok Mathur,J.

Adjourned on request of learned counsel for the petitioner.

List again.

Order Date :- 7.3.2019

psd

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