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Awadhesh Kumar Ojha vs State Of U.P. And 5 Others
2019 Latest Caselaw 739 ALL

Citation : 2019 Latest Caselaw 739 ALL
Judgement Date : 7 March, 2019

Allahabad High Court
Awadhesh Kumar Ojha vs State Of U.P. And 5 Others on 7 March, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3678 of 2019
 

 
Petitioner :- Awadhesh Kumar Ojha
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Satyendra Prakash Srivastava
 
Counsel for Respondent :- C.S.C.,Arun Kumar
 

 
Hon'ble Prakash Padia,J.

List of fresh cases has been revised. No body is present to press this writ petition.

Mr. Amit Manohar, learned Additional Chief Standing Counsel on behalf of respondent nos.1, 2 and 5 as well as Mr. Arun Kumar, learned counsel for the respondent nos. 3 and 4 are present.

List in ordinary course.

Order Date :- 7.3.2019

Pramod Tripathi

 

 

 
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