Zeeshan Haidar And 5 Ors. vs State Of U.P. And Anr.
2019 Latest Caselaw 720 ALL

Citation : 2019 Latest Caselaw 720 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Zeeshan Haidar And 5 Ors. vs State Of U.P. And Anr. on 7 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- CRIMINAL REVISION No. - 976 of 2019
 

 
Revisionist :- Zeeshan Haidar And 5 Ors.
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- Satya Prakash Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the revisionists and learned A.G.A. for the State.

Learned A.G.A. has accepted notice on behalf of State/O.P. No. 1.

Issue notice to O.P. No. 2 returnable at an early date.

List after service of notice upon O.P. No. 2 before appropriate bench.

Order Date :- 7.3.2019

Masarrat

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